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Atul Mukinda Bhalerao And Ors vs Pune Municipal Corporation Pune ...
2023 Latest Caselaw 1947 Bom

Citation : 2023 Latest Caselaw 1947 Bom
Judgement Date : 27 February, 2023

Bombay High Court
Atul Mukinda Bhalerao And Ors vs Pune Municipal Corporation Pune ... on 27 February, 2023
Bench: Sandeep V. Marne
                                                                                 Board Sr.No.:-62

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

                 WRIT PETITION NO. 898 OF 2023

 Atul Mukinda Bhalerao And Ors              ....PETITIONER
            V/S
 Pune Municipal Corporation Pune And Anr ....RESPONDENT

Mr. Anil Anturkar, Sr. Adv a/w Mr. Shubham H. Misar a/w Mr. Harshvardhan Suryavanshi for Petitioner Mr. Abhijit Kulkarni a/w Mr. Aditya Mahadik a/w Ms. Sweta Shah & Krushna for Respondent (PMC)

CORAM : HON'BLE THE ACTING CHIEF JUSTICE & HON'BLE SHRI JUSTICE SANDEEP V.

                               MARNE, JJ
        DATE :                 27th February, 2023
 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( FOR REGISTRAR JUDICIAL - I )

Page 1/1

 
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