Citation : 2023 Latest Caselaw 1857 Bom
Judgement Date : 23 February, 2023
Board Sr.No.:-3
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CRIMINAL JURISDICTION
CRIMINAL APPLN. U/S 482 NO. 774 OF 2015
Abhijit Baswant Nigudkar ....APPLICANT
V/S
The State Of Maharashtra ....RESPONDENT
Mr. Amol A. Patankar a/w Vatsal Thakkar for the Applicant. Mr. A. R. Kapadnis APP for the State.
CORAM : HON'BLE SHRI JUSTICE NITIN W. SAMBRE & HON'BLE SHRI JUSTICE R. N. LADDHA, JJ DATE : 23rd February, 2023 P.C. :
Arguments are concluded. Judgment/ order is reserved.
( FOR REGISTRAR JUDICIAL - I )
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