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Sachin S/O Sureshrao Bandgar vs Shri Kishanrao R. Pawar, ...
2023 Latest Caselaw 1811 Bom

Citation : 2023 Latest Caselaw 1811 Bom
Judgement Date : 22 February, 2023

Bombay High Court
Sachin S/O Sureshrao Bandgar vs Shri Kishanrao R. Pawar, ... on 22 February, 2023
Bench: Avinash G. Gharote
                                                                                                   (1)                                                  957cp17.21

                            IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                      NAGPUR BENCH : NAGPUR

                                          CONTEMPT PETITION NO. 17 OF 2021
                     Sachin Sureshrao Bandgar__ Vs. ___Kishanrao R Pawar and ors
  ---------------------------------------------------------------------------------------------------------------------------------------------------------------------------
Office Notes, Office Memoranda of Coram,                                                                     Court's or Judge's orders
appearances, Court's orders of directions
and Registrar's orders
  ---------------------------------------------------------------------------------------------------------------------------------------------------------------------------
           Mr. Raju Kadu, Advocate for petitioner
           Mr. Sadar, Advocate h/f Shri V.A.Kothale, Advocate for Respondent Nos. 1 & 2
           Mr. N.R.Patil, AGP for Respondent Nos. 3 & 4


                                                                           CORAM :                     AVINASH G. GHAROTE, J.

DATE : 22/02/2023

Learned AGP to take instructions as to within how much time the amount as directed by the College Tribunal, Nagpur, in its judgment dated 5.12.2016 shall be deposited.

List the matter on 1.3.2023.

JUDGE Rvjalit

Digitally sign byRAJESH VASANTRAO JALIT Location:

Signing Date:23.02.2023 15:39

 
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