Kuloday Plastomers Private ... vs Uion Of India And 3 Ors
2023 Latest Caselaw 1731 Bom

                                                                      1                     30 wp 262-20-os


                                        IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                            ORDINARY ORIGINAL CIVIL JURISDICTION

                                                         WRIT PETITION NO.262 OF 2020
                                                                            WITH
                                                      INTERIM APPLICATION NO.7 OF 2020


                              Kuloday Plastomers Private Limited                         ... Petitioner
                                               V/s.
                              Union of India and ors.                                    ... Respondents
                                                                          ---
                              Ms.Smrithi R. i/by M/s Khaitan & Co., Advocate for the Petitioner.
                              None for the Respondents.
                                                           ---
                                                  CORAM : NITIN JAMDAR AND
                                                               ABHAY AHUJA, JJ.

DATE : 20 FEBRUARY 2023.

P.C.:-

1. The learned counsel for the Petitioner states that issue involved in this petition was also raised in Civil Appeal No.290 of 2023 filed by Union of India and ors. Vs. Cosmo Films Limited in the Hon'ble Supreme Court and the arguments are concluded and the judgment is reserved.

2. Stand over to 7 June 2023. To be listed under the caption "For Directions."

(ABHAY AHUJA, J.) (NITIN JAMDAR, J.) ....

                              Priya Soparkar
           Digitally signed
           by PRIYA
PRIYA      RAJESH
RAJESH     SOPARKAR
SOPARKAR   Date:
           2023.02.21
           10:36:00 +0530