Angsley Investments Ltd vs Jupiter Denizcilik Tasimacilik ...
2023 Latest Caselaw 1660 Bom

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

                    APPEALS NO. 902 OF 2006
                              In
                  ADMIRALTY SUITS 15 OF 2001

 Angsley Investments Ltd.                                  ....PETITIONER
             V/S
 Jupiter Denizcilik Tasimacilik Mumessillik              ....RESPONDENT

San.ve Ticaret Ltd. Sirketi And 2 Ors.

WITH NOTICE OF MOTION (APPEALS) NO. 4423 OF 2006 In APPEALS 902 OF 2006

Angsley Investments Ltd. ....PETITIONER V/S Jupiter Denizcilik Tasimacilik Mumessillik San.

....RESPONDENT Ve Ticaret Ltd. Sirketi

Vishal Kanade i/b. Munir Merchant for Appellants Prathamesh Kamat Amicus Curiae assisted by Nakul Jain and Kayush Zaiwala

CORAM : HON'BLE SHRI JUSTICE K.R. SHRIRAM & HON'BLE SHRI JUSTICE RAJESH S. PATIL, JJ DATE : 17th February, 2023 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( ASSOCIATE )

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