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Atur Park-4 Co-Operative Hsg. ... vs State Of Maharashtra And Ors
2023 Latest Caselaw 1625 Bom

Citation : 2023 Latest Caselaw 1625 Bom
Judgement Date : 16 February, 2023

Bombay High Court
Atur Park-4 Co-Operative Hsg. ... vs State Of Maharashtra And Ors on 16 February, 2023
Bench: R.D. Dhanuka, M. M. Sathaye
 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

               WRIT PETITION NO. 10400 OF 2019

 Atur Park-4 Co-operative Hsg. Soc. Ltd.                  ....PETITIONER
             V/S
 State Of Maharashtra And Ors                           ....RESPONDENT

Mr Gaurav Potnis a/w Ms Amrita Kharkar I/b. Mr P H Potnis for Petitioner Mr Nitin Deshpande for Intervenor - Atur Park Coop Housing Society Ltd Ms S S Bhende, AGP for State Resp No 1 to 3 & 9 Mr. Rrishikesh M Pethe for Resp Nos 5 to 8

CORAM : HON'BLE SHRI JUSTICE R.D. DHANUKA & HON'BLE SHRI JUSTICE M. M. SATHAYE, JJ DATE : 16th February, 2023 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( FOR REGISTRAR JUDICIAL - I )

Page 1/1

 
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