Shrimantrao Nivruttirao Gangane ... vs The State Of Maharashtra Through ...
2023 Latest Caselaw 1624 Bom

                                      {1}
                                                                 1008 sr.no..odt

             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                        BENCH AT AURANGABAD

              WRIT PETITION NO.12453 OF 2022
WITH CA/1023/2023 IN WP/12453/2022 WITH CA/1606/2023 IN WP/
                        12453/2022

      SHRIMANTRAO NIVRUTTIRAO GANGANE AND OTEHRS
                                VERSUS
  THE STATE OF MAHARASHTRA THROUGH THE SECRETARY AND
                                OTHERS
                                   ...
          Advocate for Petitioners : Mr. Shrigopal G Dodya
       AGP for Respondent Nos. 1 to 3 and 5: Mr. P.K. Lakhotiya
         Advocate for respondent No. 4 : Mr. R.P. Adgaonkar..
  Advocate for applicant in C.A. No. 1606 of 2023 : Mr. A.N. Irpatgire
  Advocate for applicants In C.A. No. 1023 of 2023 : Mr. Ajeet B. Kale.




                                CORAM : MANGESH S. PATIL
                                        & S.G. CHAPALGAONKAR, JJ.

DATE : 16 FEBRUARY 2023 P.C.:-

Heard.

Reserved for judgment.

Interim relief to continue till pronouncement of judgment.

[S.G. CHAPALGAONKAR] [MANGESH S. PATIL] JUDGE JUDGE

grt/-