M/S. 63 Moons Technologies ... vs The Competent Authority And Ors
2023 Latest Caselaw 1594 Bom

                                  DAE                                                55-APEAL-999-2022.doc

                                             IN THE HIGH COURT OF JUDICATURE AT BOMBAY

                                                   CRIMINAL APPELLATE JURISDICTION

                                                    CRIMINAL APPEAL NO. 999 OF 2022

                                M/s. 63 Moons Technologies Limited             ...Appellant
                                      Versus
                                The Competent Authority And Ors.               ...Respondent
                                                                 WITH
                                                 CRIMINAL APPEAL NO. 896 OF 2022

                                Nsel Investors Action Group                            ...Appellant
                                      Versus
                                63 Moons Technologies Limited And Ors.                 ...Respondents

                                Mr. Aabad Ponda Senior Advocate a/w Mr. Arvind Lakhawat, Mr.
             Digitally signed
                                Manish Joshi, Mr. Vrushabh Vig, Mr. Vikrant Nalavade and Ms.
             by
DNYANESHWAR DNYANESHWAR
ASHOK ETHAPE ASHOK ETHAPE
                                Priyam Sharma i/by Crawford Bayley & Co. for Appellant in
             Date: 2023.02.20
             19:24:07 +0530     Appeal No.999 of 2022 and for Respondent in Appeal No.896 of
                                2022.
                                Mr. Sarosh Bharucha a/w Mr. Bhushan Shah, Mr. Aakash Mehta
                                and Mr. Mohammed Lokhandwala i/by Mansukhlal Hiralal & Co.
                                Advocate for Appellant in Appeal No. 896 of 2022 and for
                                Respondent No.2 in Appeal No.999 of 2022.
                                Ms. Rebecca Gonsalves, Special P.P. a/w Mr. Ajay Patil, APP for
                                Respondent No.1 and 3 in Cri. Appeal No. 999/2022 and for
                                Respondent No.2 and 3 in Cri. Appeal No. 896/2022.
                                PSI Matkar, EOW Mumbai, present.


                                                                CORAM : A. S. GADKARI AND
                                                                        PRAKASH D. NAIK, JJ.

                                                                  DATE :    16th FEBRUARY, 2023.

                                P.C.:-

1. Ms. Gonsalves, learned Advocate appearing for Respondent No.1 and

3 in Criminal Appeal No.999 of 2022 and for Respondent No.2 and 3 in

Criminal Appeal No.896 of 2022 submitted that, she has preferred

DAE 55-APEAL-999-2022.doc

Provisional Application bearing No. 4086 of 2023 seeking further

clarification of Judgment dated 22nd April 2022 passed by Hon'ble Supreme

Court in Civil Appeal No. 2748-49 of 2022 and it may take about four

weeks to list the same for hearing.

2. In view thereof, stand over to 24th March 2023.

(PRAKASH D. NAIK, J.) (A. S. GADKARI, J.)