Vinod Lalji Nandu And 3 Ors vs Mohammad Imtiaz Yunus Khan And 2 ...
2023 Latest Caselaw 1334 Bom

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

    INTERIM APPLICATION NO. 2296 OF 2021
                     In
COMMERCIAL EXECUTION APPLICATION 79 OF 2022

 Vinod Lalji Nandu And 3 Ors.             ....PETITIONER
             V/S
 Mohammad Imtiaz Yunus Khan And 2 Ors. ....RESPONDENT

WITH INTERIM APPLICATION NO. 2752 OF 2022 In COMMERCIAL EXECUTION APPLICATION 79 OF 2022

Vinod Lalji Nandu And 3 Ors. ....PETITIONER V/S Mohammad Imtiaz Yunus Khan And 2 Ors. And....RESPONDENT Yasmin Mohd Imtiaz Khan And 2 Ors (resp)

Ms. Gargi Bhagwat, i/b. M/s. Divekar Bhagwat & Co., for Applicant/Judgment Creditors. Ms. Poonam Ashar, i/b. Kaustubh Gupta, for Respondents.

CORAM : HON'BLE SHRI JUSTICE R. I. CHAGLA J DATE : 7th February, 2023 P.C. :

S. O. to 08/03/2023 .

( ASSOCIATE )

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