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Bhagwansing Gulabsingh Rajput vs Maha Mumbai Metro Operation ...
2023 Latest Caselaw 1322 Bom

Citation : 2023 Latest Caselaw 1322 Bom
Judgement Date : 7 February, 2023

Bombay High Court
Bhagwansing Gulabsingh Rajput vs Maha Mumbai Metro Operation ... on 7 February, 2023
Bench: Sandeep V. Marne
                                                                              9-WP-1373-2023


             Pdp
                           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                  CIVIL APPELLATE JURISDICTION
PRAVIN
DASHARATH
PANDIT
                                     WRIT PETITION NO. 1373 OF 2023
Digitally signed by
PRAVIN DASHARATH
PANDIT
Date: 2023.02.09
10:33:04 +0530
                      Bhagwansing Gulabsing Rajput                     .. Petitioner

                                   Versus

                      Maha Mumbai Metro Operation
                      Corporation Ltd. & Ors.                          .. Respondents

                      Mr. Rameshwar Gite for petitioner.
                      Mr. P. P. Kakade, Govt. Pleader a/w Mr. B. V. Samant, AGP for
                      State.

                              CORAM: S. V. GANGAPURWALA, ACTING CJ. &
                                     SANDEEP V. MARNE, J.
                              DATE:      FEBRUARY 7, 2023


                      P.C.:

1. Heard the learned counsel for the petitioner.

2. The learned Government Pleader submits that the petitioner is challenging the judgment delivered by the Scrutiny Committee at Dhule.

3. In light of that, the matter would be within the realm of Aurangabad Bench.

4. Office shall take steps to immediately transfer the matter to the Aurangabad Bench.

(SANDEEP V. MARNE, J.) (ACTING CHIEF JUSTICE)

 
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