Roshan S/O Hanif Sheikh vs State Of Mah. Thr. Pso Ps Karanja ...
2023 Latest Caselaw 1085 Bom

Citation : 2023 Latest Caselaw 1085 Bom
Judgement Date : 1 February, 2023

Bombay High Court

Roshan S/O Hanif Sheikh vs State Of Mah. Thr. Pso Ps Karanja ... on 1 February, 2023

Bench: Vinay Joshi, Valmiki Sa Menezes

                                              1                              15-APPP-122-23.odt


                 IN THE HIGH COURT OF JUDICATURE AT BOMBAY,
                           NAGPUR BENCH, NAGPUR.

                       CRIMINAL APPLICATION (APPA) NO. 122 OF 2023
                                           IN
                           CRIMINAL APPEAL NO. 822 OF 2022 (D)
                                 ROSHAN S/O HANIF SHAH
                                          Vrs.
                          STATE OF MAHARASHTRA AND ANOTHER
--------------------------------------------------------------------------------------------------------
Office Notes, Office Memoranda of                             Court's or Judge's Order
Coram, appearances, Court's Orders
or directions and Registrar's order
---------------------------------------------------------------------------------------------------------
                           Ms. Payal Kaware, Advocate for applicant.
                           Mrs. Mayuri Deshmukh, A. P. P. for respondent No.1.
                           Shri K. E. Meshram, Advocate h/f Ms. Neerja Chaubey, Advocate for
                           respondent No.2.

                                                   CORAM: VINAY JOSHI AND
                                                          VALMIKI SA MENEZES, JJ.

DATE : 01/02/2023.

1. Read application. Noted the contents and gone through the copy of First Information Report. It appears that inadvertent mistake had occurred in mentioning the surname of the applicant.

2. Considering the formal nature, leave is granted to carry out necessary amendment in the appeal forthwith.

3. After amendment, necessary correction be made in the Judgment and order dated 13/01/2023.

4. Hamdast granted.




              [VALMIKI SA MENEZES, J.]                                    [VINAY JOSHI, J.]

        Choulwar

                       Digitally signed by
        VITHAL         VITHAL MAROTRAO
        MAROTRAO       CHOULWAR
                       Date: 2023.02.01
        CHOULWAR       18:30:38 +0530