Jetty Venkata Uma Maheswara Rao vs Hitesh Jagdish Keswani
2023 Latest Caselaw 13408 Bom

Bombay High Court

Jetty Venkata Uma Maheswara Rao vs Hitesh Jagdish Keswani on 22 December, 2023

Author: Abhay Ahuja

Bench: Abhay Ahuja

                                        1           501 sj 16-23 in ss 13-23-os.doc


                       IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                           ORDINARY ORIGINAL CIVIL JURISDICTION

                             SUMMARY SUIT NO.13 OF 2023
                                       WITH
                         SUMMONS FOR JUDGMENT NO.16 OF 2023
                                        IN
                             SUMMARY SUIT NO.13 OF 2023

 Jetty Venkata Uma Maheshwara Rao                  ... Plaintiff
        Vs.
 Hitesh Jagdish Keswani                            ... Defendant

                                   -------
 Ms. Sanjana Pandey with Mr. Mayank Sharma i/by M/s Krishnamurty and
 Company, Advocates for the Plaintiff.
 Ms. Dhanashree Hublikar i/by M/s YMK Legal, Advocate for the
 Defendant.
                                   -------

                            CORAM :   ABHAY AHUJA, J.

                            DATE :    22 DECEMBER, 2023.


 P.C. :

1. This matter has been listed on the production board for the parties

to file consent terms. However, when the matter is called out, the learned

counsel seek some time to make certain corrections in the consent terms.

2. Accordingly, at their request, list on 8th January, 2024.

3. Liberty to move the vacation Court.

                                                   (ABHAY AHUJA, J.)


   Priya R. Soparkar                                                                   1 of 1