Daiwa Pharmaceutical Co Ltd vs Daiwa Pharmaceuticals Pvt Ltd
2023 Latest Caselaw 13406 Bom

Bombay High Court

Daiwa Pharmaceutical Co Ltd vs Daiwa Pharmaceuticals Pvt Ltd on 22 December, 2023

Author: R. I. Chagla

Bench: R. I. Chagla

                                                                                    Board Sr.No.:-901

      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
          ORDINARY ORIGINAL CIVIL JURISDICTION

      INTERIM APPLICATION LODGING NO. 2077 OF 2023
                           In
COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS 82 OF 2023

      Daiwa Pharmaceutical Co Ltd                              ....PETITIONER
                 V/S
      Daiwa Pharmaceuticals Pvt Ltd And Ors                  ....RESPONDENT

WITH INTERIM APPLICATION LODGING NO. 17981 OF 2023 In COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS 82 OF 2023

Daiwa Pharmaceutical Co Ltd ....PETITIONER V/S Daiwa Pharmaceuticals Pvt Ltd ....RESPONDENT

Mr. Sharan Jagtiani Senior Advocate a/w Mr. Thomas George, Mr.Navankur Pathak, Ms. Roma Liya, Mr. Sidharth Joshi,Ms. Tanvi Sinha i/b. Saikrishna & Associates for the Plaintiffs. Mr. Shanay Shah with Mr. Ashutosh Kane and Ms. Maitri Asher i/b.W.S. Kane & Co. for the Defendant No.1.

             CORAM :                HON'BLE SHRI JUSTICE R. I. CHAGLA J
             DATE :                 22nd December, 2023







  P.C. :

Arguments are concluded. Judgment/ order is reserved.

( ASSOCIATE )