Gaurav Agro Pipes vs The State Of Maharashtra
2023 Latest Caselaw 13201 Bom

Bombay High Court

Gaurav Agro Pipes vs The State Of Maharashtra on 20 December, 2023

Author: Neela Gokhale

Bench: K. R. Shriram, Neela Gokhale

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        Digitally
        signed by
        MEERA
                     IN THE HIGH COURT OF JUDICATURE AT BOMBAY
 MEERA MAHESH
 MAHESH JADHAV
 JADHAV Date:
        2023.12.21
        15:40:50
                         ORDINARY ORIGINAL CIVIL JURISDICTION
        +0530



              MAHARASHTRA VALUE ADDED TAX APPEAL NO. 21 OF 2022

Gaurav Agro Pipes                                        ...Appellant

             Versus

The State Of Maharashtra & Ors.                          ...Respondents
                                            ----
None for Appellant.
Mr. Himanshu Takke, AGP for Respondents.
                                 ----

                                        CORAM : K. R. SHRIRAM &
                                                Dr. NEELA GOKHALE, JJ.

DATED : 20th DECEMBER 2023

P.C. :

1 Mr. Takke states the Tribunal is yet to pronounce the judgment / pass

order.

2 Stand over to 17th January 2024 for directions.

(Dr. NEELA GOKHALE, J.) (K. R. SHRIRAM, J.)

Meera Jadhav