City And Industrial Development ... vs Santosh Eknath Zhalke And Ors
2023 Latest Caselaw 13176 Bom

Bombay High Court

City And Industrial Development ... vs Santosh Eknath Zhalke And Ors on 20 December, 2023

Author: Vibha Kankanwadi

Bench: Vibha Kankanwadi

2023:BHC-AUG:27054-DB

                                          -1-            914 to 917 - CA.1938.2023 stay


                        IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                  BENCH AT AURANGABAD

                            914 CIVIL APPLICATION NO. 1938 OF 2023
                                       IN FA/2441/2023
                 CITY AND INDUSTRIAL DEVELOPMENT CORPORATION LTD.
                                       VERSUS
                  EKNATH PUNJAJI NAWALE DIED THROUGH LRS. AND ORS.

                                             .....
                   Advocate for Applicant : Mr. Shambhuraje V. Deshmukh.
                    Advocate for Respondent No.1-a to 1-f : Mr. A. B. Kale
                        AGP for Respondent No.2 : Mrs. Uma Bhosale
                                             .....

                                                WITH
                            915 CIVIL APPLICATION NO. 1917 OF 2023
                                       IN FA/3034/2023

                 CITY AND INDUSTRIAL DEVELOPMENT CORPORATION LTD
                                       VERSUS
                      BABASAHEB KADUBA NAWALE AND ANOTHER

                                             .....
                   Advocate for Applicant : Mr. Shambhuraje V. Deshmukh.
                       Advocate for Respondent No.1 : Mr. A. B. Kale
                      AGP for Respondent No.2 : Mrs. V. S. Choudhari
                                             .....

                                                WITH
                            916 CIVIL APPLICATION NO. 1979 OF 2023
                                      IN FAST/4989/2023

                 CITY AND INDUSTRIAL DEVELOPMENT CORPORATION LTD
                                            VERSUS
                          SANTOSH EKNATH ZHALKE AND OTHERS
                                             .....
                   Advocate for Applicant : Mr. Shambhuraje V. Deshmukh.
                     Advocate for Respondent No.1 to 3 : Mr. A. B. Kale
                        AGP for Respondent No.4 : Mrs. Uma Bhosale
                                             .....

                                            WITH
                                                              -2-             914 to 917 - CA.1938.2023 stay


                                             917 CIVIL APPLICATION NO. 1940 OF 2023
                                                         IN FAST/4815/2023
                                CITY AND INDUSTRIAL DEVELOPMENT CORPORATION LTD
                                                      VERSUS
                                   GAJANAN CHAGANRAO SOLANKER AND ANOTHER

                                                                .....
                                      Advocate for Applicant : Mr. Shambhuraje V. Deshmukh.
                                          Advocate for Respondent No.1 : Mr. A. B. Kale
                                           AGP for Respondent No.2 : Mrs. Uma Bhosale
                                                                .....

                                                      CORAM : SMT. VIBHA KANKANWADI AND
                                                              ABHAY S. WAGHWASE, JJ.

DATED : 20th DECEMBER, 2023

PER COURT :

1. All these applications have been filed for stay to

impugned award and judgment. It can be seen that, ad-interim

orders were passed by this Court on 14.02.2023 and 15.02.2023,

subject to deposit of 70% of the enhanced amount with interest. It

appears that, in all matters, these orders have been complied with.

2. Under the said circumstance, the said ad-interim stay is

confirmed till the pendency of the respective appeals.

3. The civil applications stand disposed of.

4. Place the appeals for admission on 15.01.2023.

(ABHAY S. WAGHWASE, J.) (SMT. VIBHA KANKANWADI, J.)

Tandale

Signed by: Manoj Tandale Designation: PA To Honourable Judge Date: 21/12/2023 17:50:52