Javed Khan S/O Jafar Khan vs Shahnaj Bano W/O Javed Khan
2023 Latest Caselaw 13083 Bom

Bombay High Court

Javed Khan S/O Jafar Khan vs Shahnaj Bano W/O Javed Khan on 19 December, 2023

Author: Avinash G. Gharote

Bench: Avinash G. Gharote

                                                                               1                         11-7933-2023.odt


                                  IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                            NAGPUR BENCH AT NAGPUR

                                                    WRIT PETITION NO.7933/2023

                            Javed Khan s/ Jafar Khan Vs. Shahnaj Bano w/o Javed Khan

                  Office Notes, Office Memoranda                         Court's or Judge's orders
                  of Coram, Appearances, Court's
                  orders     or    directions and
                  Registrar's orders

                                                    Mr. S. Raisuddin & Mr. Junaid Ahmed, Mr. Syed Sufiyan, Advocate for
                                                    petitioner


                                                    CORAM:       AVINASH G. GHAROTE, J.

DATED : 19th December, 2023

The application for custody of the children filed by the husband has been rejected by the impugned judgment dated 08/9/2023, on an application filed under the Guardians and Wards Act.

2. Issue notice, returnable on 9th January, 2024.

JUDGE

MP Deshpande

Signed by: Mr. M.P. Deshpande Designation: PA To Honourable Judge Date: 19/12/2023 14:34:39