Monday, 11, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Kanchan Gaurav Raimalani vs Income Tax Officer - Ward 24(2)(1) ...
2023 Latest Caselaw 13068 Bom

Citation : 2023 Latest Caselaw 13068 Bom
Judgement Date : 19 December, 2023

Bombay High Court

Kanchan Gaurav Raimalani vs Income Tax Officer - Ward 24(2)(1) ... on 19 December, 2023

Author: Neela Gokhale

Bench: K. R. Shriram, Neela Gokhale

                                     1/2                      902-oswpl-19203-2023.doc



               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                   ORDINARY ORIGINAL CIVIL JURISDICTION

                      WRIT PETITION (L) NO. 19203 OF 2023

  Kanchan Gaurav Raimalani                                   ...Petitioner
       Versus
  Income Tax Officer, Ward-24(2)(1), Mumbai &
  Anr.                                                       ...Respondents


  Ms. Priyanshi Desai for Petitioner.
  Mr. Suresh Kumar for Respondents-Revenue.


                                CORAM:     K. R. SHRIRAM &
                                           DR. NEELA GOKHALE, JJ.
                                DATED:     19th December 2023
  PC :


1. Suo-Motu called for speaking to the minutes.

2. By consent the following order is passed :

"The Counsels state that by mistake it was pointed out to the Court that the sanction was given by the Principal Commissioner of Income Tax, hence covered by the judgment of this Court in Siemens Financial Services Pvt. Ltd. v. Deputy Commissioner of Income Tax & Ors. 1, whereas the sanction has been given by the Principal Chief Commissioner of Income Tax as per the document at Exhibit-R1 annexed to the affidavit-in-reply filed through one S. S. Prasad, Income Tax Officer affirmed on 10th August 2023.

In view thereof, the order dated 30 th October 2023 is recalled."

3. Petition be listed for admission on 9th January 2024.

1. (2023) 457 ITR 647 (Bom.)

Gitalaxmi

2/2 902-oswpl-19203-2023.doc

4. If Petitioner wishes to file a rejoinder, the same to be filed and

copy served by 3rd January 2024.





                                 (DR. NEELA GOKHALE, J.)                              (K. R. SHRIRAM, J.)



GITALAXMI   KRISHNA
KRISHNA     KOTAWADEKAR
KOTAWADEKAR Date:
            2023.12.21
            11:19:51 +0545




                                Gitalaxmi


 

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter