Daimon Punjabi vs Uno Ventures And Projects And 2 Others
2023 Latest Caselaw 12993 Bom

Bombay High Court

Daimon Punjabi vs Uno Ventures And Projects And 2 Others on 18 December, 2023

Author: Abhay Ahuja

Bench: Abhay Ahuja

 1                                                   21 sj 47-21- in comss 1313-19-os.doc


                         IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                             ORDINARY ORIGINAL CIVIL JURISDICTION

                           SUMMONS FOR JUDGMENT NO.47 OF 2021
                                           IN
                         COMMERCIAL SUMMARY SUIT NO.1313 OF 2019

 Diamon Punjabi                                      ... Plaintiff
      Vs.
 Uno Ventures and Projects and ors.                  ... Defendants

                                           -------

 Mr. Deepak Singh, Advocate for the Plaintiff.

 Ms. Neeta Jain with Mr. Mahesh L. Kukreja i/by Mr. Mahesh L. Kukreja,
 Advocates for the Defendants.

                                           -------

                              CORAM :   ABHAY AHUJA, J.

                              DATE :    18 DECEMBER, 2023.


 P.C. :

1. Ms. Neeta Jain, learned counsel appears for the Defendants and

submits that the Defendants would be filing an application for

condonation of delay in filing the reply and some time be granted.

2. Accordingly, list on 29th January, 2024.

                                                     (ABHAY AHUJA, J.)




     Priya R. Soparkar                                                                    1 of 1