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Acme Solar Holdings Ltd vs Union Of India Under Secretary And Ors
2023 Latest Caselaw 12955 Bom

Citation : 2023 Latest Caselaw 12955 Bom
Judgement Date : 18 December, 2023

Bombay High Court

Acme Solar Holdings Ltd vs Union Of India Under Secretary And Ors on 18 December, 2023

Author: G. S. Kulkarni

Bench: G. S. Kulkarni

                               Sayyed                                                      1-WP-7565-2019.doc


                                        IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                CIVIL APPELLATE JURISDICTION
                                                  WRIT PETITION NO. 7565 OF 2019

                               ACME Solar Holdings Ltd.                            ..Petitioner
                                    Vs.
                               Union of India And Ors.                             ..Respondents
                                                               __________
                               Mr. Sujit Ghosh a/w Ms. Anshika Agarwal, Mr. Vaibhav P. Patankar, Ms.
                               Mannat Waraich, Mr. Arjun V. Kulkarni for the Petitioner.
                               Mr. Ram Ochani for Respondent Nos.1, 3 to 5.
                               Mr. Ashish Mehta a/w Mr. Shawn Fernandes for Respondent No.2.
                                                           __________

                                                          CORAM : G. S. KULKARNI &
                                                                  JITENDRA JAIN, JJ.
                                                          DATE     :   18 DECEMBER, 2023.

                               P.C.:

1. Stand over to 12th January 2024.

2. Mr. D. Vyas, learned ASG is briefed in the matter. However, it

is informed that it was not possible for him to appear today. Accordingly,

at the request of Mr. Mehta, we adjourn the proceedings to 12th January

2024.

3. We, however, clarify that without any further adjournment, we

shall proceed to hear the parties on the adjourned date of hearing.

4. Compilation of judgments being tendered by Mr. Sujit Ghosh is

taken on record.

(JITENDRA JAIN, J.) (G. S. KULKARNI, J.) Signed by: Sayyed Saeed Ali Designation: PA To Honourable Judge Date: 19/12/2023 17:15:22 1 of 1

 
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