Rajeev Kumar Damodarprasad Bhadani And ... vs The Executive Engineer And Ors
2023 Latest Caselaw 12901 Bom

Bombay High Court

Rajeev Kumar Damodarprasad Bhadani And ... vs The Executive Engineer And Ors on 15 December, 2023

Author: B. P. Colabawalla

Bench: B. P. Colabawalla

                                                                       9.WP.1430.2022.doc



               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                         CIVIL APPELLATE JURISDICTION

                         WRIT PETITION NO.1430 OF 2022

  Rajeev Kumar Damodarprasad Bhadani & Ors.                                   ...Petitioners
        Versus
  The Executive Engineer, (MSEDCL) & Ors.                                     ...Respondents


     Mr. Vishwajit Sawant, Senior Advocate a/w. Mr. Vipul
     Makwana i/b. Mr. Yatin R. Shah, Advocates for Petitioner.

     Mr. A.I. Patel, Addl.G.P. a/w. Ms. N.M. Mehra, AGP for
     Respondent/State.

     Ms Deepa Chawant a/w. Ms Ruchi Patil a/w. Ms Amita
     Kamble, Advocates for Respondent No.1.

     Mr. Sandesh Patil i/b. Mr. Chintant Shah, Advocates for
     Respondent No.2.


                            CORAM               : B. P. COLABAWALLA &
                                                SOMASEKHAR SUNDARESAN, JJ.

                            DATE                : DECEMBER 15, 2023

P. C.

1. We have heard the Writ Petition finally with the consent of

parties and the Judgment is reserved.

2. This order will be digitally signed by the Private

Secretary/Personal Assistant of this Court. All concerned will act on

production by fax or email of a digitally signed copy of this order.

[SOMASEKHAR SUNDARESAN,J.] [B.P. COLABAWALLA, J.]

DECEMBER 15, 2023 Aarti Palkar