Subhash Pandurang Kumbhar vs Balasaheb Laxman Shinde And Anr
2023 Latest Caselaw 12830 Bom

Bombay High Court

Subhash Pandurang Kumbhar vs Balasaheb Laxman Shinde And Anr on 14 December, 2023

Author: Prithviraj K. Chavan

Bench: Prithviraj K. Chavan

                                                       23-APPEAL-13-2015.doc


Shailaja
        IN THE HIGH COURT OF JUDICATURE AT BOMBAY
             CRIMINAL APPELLATE JURISDICTION

                      CRIMINAL APPEAL NO.13 OF 2015

Subhash Pandurang Kumbhar                     ]       Appellant
      Vs.
Balasaheb Laxman Shinde and another           ]       Respondents

                                .....
Mr. Jayant Bardeskar, for Appellant.

Mr. Anand S. Patil, for Respondent No.1.

Ms. G.P. Mulekar, A.P.P, for Respondent No.2-State.
                                 .....

                               CORAM : PRITHVIRAJ K. CHAVAN, J.

                               DATE      : 14th DECEMBER, 2023.
P.C.

1. Learned Counsel for the appellant has placed reliance upon a judgment of this Court in case of Umesh Kanjibhai Raja Vs. Nitin Rasiklal Parikh and another, Criminal Application No.5252 of 2004 in Criminal Application No.2748 of 2004 in Criminal Appeal No.-- of 2004. It is an unreported judgment.

2. Learned Counsel for respondent No.1 seeks time to go through the said judgment.

3. List on 10th January, 2024.

[PRITHVIRAJ K. CHAVAN, J.]

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