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Naresh Laxmidas Bhatia And 6 Ors vs S.D. Bhalerao Associates And 4 Ors
2023 Latest Caselaw 12570 Bom

Citation : 2023 Latest Caselaw 12570 Bom
Judgement Date : 11 December, 2023

Bombay High Court

Naresh Laxmidas Bhatia And 6 Ors vs S.D. Bhalerao Associates And 4 Ors on 11 December, 2023

Author: Abhay Ahuja

Bench: Abhay Ahuja

                                           41. SJ 10-22 IN COMSS 98-21 @ IA 2243-21.doc


            IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                ORDINARY ORIGINAL CIVIL JURISDICTION

                  SUMMONS FOR JUDGMENT NO. 10 OF 2022
                                 IN
                 COMMERCIAL SUMMARY SUIT NO. 98 OF 2021

 Naresh Laxmidas Bhatia and Ors.                                 ...Plaintiffs
          V/s.
 S. D. Bhalerao Associates and Ors.                              ...Defendants

                                  WITH
                   INTERIM APPLICATION NO. 2243 OF 2021
                                    IN
                 COMMERCIAL SUMMARY SUIT NO. 98 OF 2021

 Mr. Rajesh Vanzara for Plaintiffs.
 Mr.Sagar Deb i/b Jagdish Rajgor for Defendants No. 1 to 4.

                               CORAM   :        ABHAY AHUJA, J.
                               DATE    :        11th DECEMBER, 2023

 P.C. :


 1.       Mentioned out of turn.



2. It is submitted that the parties are exploring settlement and

the matter be adjourned. At the joint request of the learned

Counsel for the parties, list on 29th January, 2024.

(ABHAY AHUJA, J.)

 
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