Jetty Venkata Uma Maheswara Rao vs Micky Chottu Panjwani
2023 Latest Caselaw 12565 Bom

Bombay High Court

Jetty Venkata Uma Maheswara Rao vs Micky Chottu Panjwani on 11 December, 2023

Author: Abhay Ahuja

Bench: Abhay Ahuja

                                          1     14 ss 11-23 with sj 15-23 in ss 11-23-os.doc


                       IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                           ORDINARY ORIGINAL CIVIL JURISDICTION

                            SUMMARY SUIT NO.11 OF 2023
                                       WITH
                         SUMMONS FOR JUDGMENT NO.15 OF 2023
                                        IN
                             SUMMARY SUIT NO.11 OF 2023

 Jetty Venkata Uma Maheswara Rao                 ... Plaintiff
        Vs.
 Micky Chottu Panjwani                           ... Defendant

                                              -------

 Ms. Sanjana Pandey i/by M/s Krishnamurthy and Company, Advocate for the
 Plaintiff.
 None for the Defendant.

                                              -------

                           CORAM :      ABHAY AHUJA, J.

                           DATE :       11 DECEMBER, 2023.


 P.C. :

1. Pursuant to order dated 27 th September, 2023, the Plaintiff has effected

service upon the Defendant by substituted service and filed affidavit of service

dated 20th October, 2023 which indicates that the writ of summons has been

published in two newspapers. Ms. Sanjana Pandey, learned counsel for the

Plaintiff submits that the affidavit of service has already been filed. The service

appears to be complete.

2. Accordingly, list on 22nd January, 2024.

                                                        (ABHAY AHUJA, J.)


   Priya R. Soparkar                                                                         1 of 1