Ecap Equities Ltd vs Variegate Real Estate Private Limited
2023 Latest Caselaw 12447 Bom

Bombay High Court

Ecap Equities Ltd vs Variegate Real Estate Private Limited on 8 December, 2023

Author: Abhay Ahuja

Bench: Abhay Ahuja

                                             Mentioned--SJL 27065-23 in COMSS 35-23.doc


                 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                     ORDINARY ORIGINAL CIVIL JURISDICTION

             SUMMONS FOR JUDGMENT (L) NO. 27065 OF 2023
                               IN
               COMMERCIAL SUMMARY SUIT NO. 35 OF 2023


 ECAP Equities Limited                                     )...Plaintiff
       V/s.
 Variegate Real Estate Private Limited                     )...Defendant

 Mr. Dhrishti Bhindora i/b Manilal Kher Ambalal & Co. Advocate for the
 Plaintiff.
 Ms. Sakhi Dube i/b Agarwal & Dhanuka Legal, Advocate for the
 Defendant.

                               CORAM     :        ABHAY AHUJA, J.

                               DATE      :        8th DECEMBER, 2023
 P.C. :


 1.       Not on Board. Mentioned.

2. Learned Counsel seeks extension of the time to file rejoinder in

the matter.

3. Time to file rejoinder is extended till 12 th December, 2023. Let

the copy of the rejoinder also be served on the other side.

4. The praecipe accordingly stands disposed.

(ABHAY AHUJA, J.)