Baban Shivram Kadam vs Ravindra Sonaji Pilankar
2023 Latest Caselaw 12269 Bom

Bombay High Court

Baban Shivram Kadam vs Ravindra Sonaji Pilankar on 5 December, 2023

Author: Abhay Ahuja

Bench: Abhay Ahuja

                                         1         47 ial 20750-23 in comss 3-23-os.doc


                       IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                           ORDINARY ORIGINAL CIVIL JURISDICTION

                        INTERIM APPLICATION (L) NO.20750 OF 2023
                                          IN
                        COMMERCIAL SUMMARY SUIT NO.3 OF 2023

 Baban Shivram Kadam                           ... Plaintiff/Applicant
       Vs.
 Ravindra Sonaji Pilankar                        ... Defendant/Respondent
                                             -------

 Mr. J.S. Hegde, Advocate for the Plaintiff/Applicant.
 Mr. Jitendra Ahuja, Advocate for the Defendant/Respondent.
                                      -------

                           CORAM :    ABHAY AHUJA, J.

                           DATE :     05 DECEMBER, 2023.


 P.C. :

1. Pleadings in the Interim Application are complete.

2. List on 19th December, 2023, high on board.

3. Let brief propositions and supporting judgments be circulated in advance.

                                                     (ABHAY AHUJA, J.)




   Priya R. Soparkar                                                                      1 of 1