Kbc Bank N. V vs Ritesh Export And 6 Ors
2023 Latest Caselaw 12090 Bom

Bombay High Court

Kbc Bank N. V vs Ritesh Export And 6 Ors on 4 December, 2023

Author: Abhay Ahuja

Bench: Abhay Ahuja

                                                               44-SJ-44-2021.doc


               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                   ORDINARY ORIGINAL CIVIL JURISDICTION
                   SUMMONS FOR JUDGMENT NO.44 OF 2021
                                  IN
                  COMMERCIAL SUMMARY SUIT NO.5 OF 2021
 KBC BANK N.V.                                 )...PLAINTIFF
          V/s.

 RITESH EXPORT AND OTHERS                      )...DEFENDANTS
 Mr.Cherag Balsara a/w. Mr.Atul Thakkar, Mr.Farhad Vakil and
 Mr.Samkit Shah i/by Mulla and Mulla and Craigie Blunt & Caroe,
 Advocate for the Plaintiff.
 Mr.Jainish Jain, Advocate for the Defendants No.6 and 7.
 Mr.Nishant Sasidharan a/w. Ms.Gauri Mehta i/by L.J.Law, Advocate for
 the Defendants No.1 to 5.

                               CORAM     :     ABHAY AHUJA, J.

                               DATE      :     4th DECEMBER, 2023

 P.C. :

1. This matter has been substantially heard.

2. For Mr.Balsara, learned Counsel for the Plaintiff, to obtain

information on the proceedings filed by the Plaintiff in Belgium

and for Mr.Sasidharan, learned Counsel for the Defendants no.1

to 5, to furnish decisions in support of his case, list on 13th

December 2023 at 2.30 p.m. as 'Part heard'.

(ABHAY AHUJA, J.)