Jay Kirtikumar Ashani vs Kewalram Khetpal
2023 Latest Caselaw 12088 Bom

Bombay High Court

Jay Kirtikumar Ashani vs Kewalram Khetpal on 4 December, 2023

                                                                    16-COMAPL.31763.2023


Jvs.
              IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                 ORDINARY ORIGINAL CIVIL JURISDICTION

                COMMERCIAL APPEAL (L) NO. 31763 OF 2023
                                WITH
               INTERIM APPLICATION (L) NO. 32351 OF 2023


       Jay Kirtikumar Ashani                       }        Appellant
                 versus
       Kewalram Khetpal & Anr.                     }        Respondents


       Mr. Chetan Kapadia, Senior Advocate with
       Mr. Darshan Mehta and Mr. Aaditya Mapara
       i/b. Dhruve Liladhar & Co. for the
       appellant.
       Mr. Tushad Cooper, Senior Advocate with
       Mr. Tushar Gujjar and Mr. Deepak Singh
       i/b. S L Partners for respondent no. 1.


                      CORAM: DEVENDRA KUMAR UPADHYAYA, CJ. &
                             ARIF S. DOCTOR, J.

                      DATE:            4th DECEMBER 2023


       P.C.:

1. Not on Board. By consent, taken on Board.

2. Heard. Judgment is reserved.

3. Till pronouncement, the parties shall not deal with the suit property in any manner.

(ARIF S. DOCTOR, J.) (CHIEF JUSTICE)