M/S Kunal Corporation And 2 Ors vs Steel Authority Of India Ltd And 2 ...
2023 Latest Caselaw 9169 Bom

                                                                                       3-COMSS-9-2007.doc


                                           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                               ORDINARY ORIGINAL CIVIL JURISDICTION
                                               COMMERCIAL SUMMARY SUIT NO.9 OF 2007

                               M/S. KUNAL CORPORATION AND OTHERS                   )...PLAINTIFFS

                                        V/s.

                               STEEL AUTHORITY OF INDIA AND OTHERS                 )...DEFENDANTS

                               Ms.Sanaya Patel i/by Indus Law, Advocate for the Plaintiffs.
                               Mr. T. R. Yadav a/w. Mr. Pradeep Kumar i/by M/s. C. R. Naidu & Co.,
                               Advocate for the Defendants.

                                                          CORAM        :     ABHAY AHUJA, J.

                                                          DATE         :     31st AUGUST 2023

                               P.C. :

1. Both the learned Counsel submit that pursuant to order dated 4 th

February 2021 although it was recorded that evidence had closed and

the suit was ripe for final hearing and disposal and the matter was

listed for the same on 8th April 2021, however, since the matter was not

listed on that date, the matter be listed for final hearing. Accordingly,

list on 4th October 2023 at 2.30 p.m.

2. Learned Counsel for the parties are at liberty to submit brief

propositions with supporting judgments in advance.

                                                                       (ABHAY AHUJA, J.)


                               avk                                                               1/1
Signed by: Mrs.Arti V. Khatate

Designation: PS To Honourable Judge Date: 31/08/2023 17:18:51