Kashmira Bhupendra Saraiya vs Vipul Himatlal Shah
2023 Latest Caselaw 9165 Bom

Citation : 2023 Latest Caselaw 9165 Bom
Judgement Date : 31 August, 2023

Bombay High Court

Kashmira Bhupendra Saraiya vs Vipul Himatlal Shah on 31 August, 2023

Bench: Abhay Ahuja

KVM

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                                                              37 - SJ 4 OF 2023.doc


      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
             ORDINARY ORIGINAL CIVIL JURISDICTION

            SUMMONS FOR JUDGMENT NO. 4 OF 2023
                           IN
          COMMERCIAL SUMMARY SUIT NO. 35 OF 2022
Kashmira Bhupendra Saraiya                            ..... Plaintiff

        VERSUS

Vipul Himatlal Shah                                   ..... Defendants
Mr.Mohan RP Rao for the Plaintiff.

Mr.Aniruddha Lad i/b. KLT Law Associates for the Defendant.

                                       CORAM: ABHAY AHUJA, J.

DATE : 31st AUGUST, 2023

P.C:-

Mentioned out of turn at 1.30 p.m.

2. At the joint request of the learned counsel for the parties, list on

4th October, 2023.

[ABHAY AHUJA, J.]

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