Toucan Agro And Developers ... vs E. Nagarathnamma
2023 Latest Caselaw 8956 Bom

                                                                           1                 4 comss 159-15-os.doc


                                                      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                          ORDINARY ORIGINAL CIVIL JURISDICTION

                                                      COMMERCIAL SUMMARY SUIT NO.159 OF 2015


                               Toucan Agro and Developers Private Limited            ... Plaintiff
                                     Vs.
                               E. Nagarathnamma                                      ... Defendant
                                                                   -------

                               None for the Plaintiff.
                               None for the Defendant.
                                                                           -------

                                                          CORAM :      ABHAY AHUJA, J.

                                                          DATE :       30 AUGUST, 2023.


                               P.C. :

1. None appears for the parties.

2. On 12th February, 2021, the following order was passed:-

". The learned counsel for the Defendant submits that the appeal preferred against the order dated 5 th March, 2018 in Summons for Judgment No. 24 of 2017 awaits adjudication.

2. At the request of the learned counsel for the Defendant, list on 12th March, 2021."

3. List on 13th September, 2023.

4. Registry to ascertain the status of the appeal preferred against the order

dated 5th March, 2018 by the next date.

                                                                                     (ABHAY AHUJA, J.)



                                  Priya R. Soparkar                                                                  1 of 1


Signed by: Priya Soparkar

Designation: PA To Honourable Judge Date: 30/08/2023 16:45:23