Overseas Infrastructure ... vs Railsys Engineers Private Ltd
2023 Latest Caselaw 8941 Bom

KVM

                                     1/2
                                                        32 - SJ 68 OF 2021.doc


      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
         ORDINARY ORIGINAL CIVIL JURISDICTION
         SUMMONS FOR JUDGMENT NO. 68 OF 2021
                               IN
       COMMERCIAL SUMMARY SUIT NO. 86 OF 2021
Railsys Engineers Private Ltd.        ..... Applicant

IN BETWEEN PARTIES

Railsys Engineers Private Ltd.                   ..... Plaintiff

      VERSUS

Overseas Infrastructure Alliance (India)
Private Limited & Anr.                           ..... Defendants
                      ALONGWITH
         INTERIM APPLICATION (L) NO. 33664 OF 2022
                          IN
          SUMMONS FOR JUDGMENT NO. 68 OF 2021
Overseas Infrastructure Alliance (India)
Private Limited & Anr.                           ..... Applicants/
                                                 Org.Defendants

IN THE MATTER BETWEEN

Railsys Engineers Private Ltd.                   ..... Plaintiff

      VERSUS

Overseas Infrastructure Alliance (India)
Private Limited & Anr.                           ..... Defendants

Ms.Shyamli Hajela i/b. Mr.H and M Legal Associates for the Plaintiff.

Mr.P.G.Sabnis for the Defendants.




      ::: Uploaded on - 31/08/2023                ::: Downloaded on - 01/09/2023 03:02:52 :::
 KVM

                                        2/2
                                                            32 - SJ 68 OF 2021.doc



                                       CORAM: ABHAY AHUJA, J.

DATE : 30th AUGUST, 2023

P.C:-

After the matter is very briefly heard, learned counsel for the

interim applicant seeks some time to take instructions with regard to

the payment plan. At his request, list on 7th September, 2023.

[ABHAY AHUJA, J.]