Sanjay Ramchandra Wankhede And ... vs The State Of Maharashtra, Thr. ...
2023 Latest Caselaw 8700 Bom

Citation : 2023 Latest Caselaw 8700 Bom
Judgement Date : 24 August, 2023

Bombay High Court

Sanjay Ramchandra Wankhede And ... vs The State Of Maharashtra, Thr. ... on 24 August, 2023

Bench: Avinash G. Gharote, Urmila Sachin Phalke

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
              BENCH AT NAGPUR
      APPELLATE SIDE CIVIL JURISDICTION

                WRIT PETITION NO. 5759 OF 2022
                              In
                        STAMP NO. OF

 Sanjay Ramchandra Wankhede And Others          ....PETITIONER
             V/S
 The State Of Maharashtra, Thr. Secretary Rural
                                             ....RESPONDENT

Dev. Dept. Mumbai And Another

PRADEEP SHANTARAM KSHIRSAGAR for Petitioner (FOR R 2) for Respondent

CORAM : HON'BLE SHRI JUSTICE AVINASH G.

GHAROTE & HON'BLE JUSTICE URMILA JOSHI PHALKE, JJ DATE : 24th August, 2023 P.C. :