Ivp Ltd vs Deepak Iron Stores
2023 Latest Caselaw 8697 Bom

Citation : 2023 Latest Caselaw 8697 Bom
Judgement Date : 24 August, 2023

Bombay High Court

Ivp Ltd vs Deepak Iron Stores on 24 August, 2023

Bench: Abhay Ahuja

KVM

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                                                              3 - SJ 13 OF 2022.doc


      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
           ORDINARY ORIGINAL CIVIL JURISDICTION
           SUMMONS FOR JUDGMENT NO. 13 OF 2022
                           IN
          COMMERCIAL SUMMARY SUIT N O. 74 OF 2021
IVP Limited                                           ..... Plaintiff

        VERSUS

Deepak Iron Stores                                    ..... Respondent

Mr. Rahul Soman for the Plaintiff.

Mr.Ankit Rajput for the Defendant.

                                       CORAM: ABHAY AHUJA, J.

DATE : 24th AUGUST, 2023

P.C:-

Mentioned out of turn at 2.30 p.m.

2. At the joint request of the learned counsel for the parties, list on

14th September, 2023.

[ABHAY AHUJA, J.]

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