Hdfc Chubb General Insurance Co. ... vs Sujata Vijendra Shurpali And Ors
2023 Latest Caselaw 8650 Bom

  2023:BHC-AS:24297
                     Megha                                                4_ia_14208_2023.doc


                                      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                              CIVIL APPELLATE JURISDICTION

                                         INTERIM APPLICATION NO.14208 OF 2023
                                                          IN
                                         FIRST APPEAL (STAMP) NO.18024 OF 2023

                      Hdfc Ergo General Insurance Co.
                      Ltd.                                               ...Appellant
                                         Versus
                      Sau. Sujata Vijendra Shurpali and
                      Ors.                                              ...Respondents
                                                          ...
                     Mr. Abhijit Kulkarni for the Applicant/Appellant.
                     Ms Poonam Mittal i/b. Mr. Yogesh Pande for Respondent Nos.1 and 2.


                                                       CORAM : SMT. ANUJA PRABHUDESSAI, J.

DATED : 23rd AUGUST, 2023.

P.C.:-

1. By this application, the Applicant has sought to stay the

execution and implementation of the award dated 17/06/2019 in M.A.C.P.

No. 292 of 2010 passed by the M.A.C.T., Pune.

2. For the reasons stated in the application, execution and

implementation of the impugned judgment is stayed subject to deposit of

the decreetal award on or before 31/08/2023.

3. Application stands disposed of.

(SMT. ANUJA PRABHUDESSAI, J.) Signed by: Megha S. Parab Designation: PA To Honourable Judge 1/1 Date: 25/08/2023 16:58:06