Prafulla Purushottam Jaipurkar vs The State Of Maharashtra (Thr. The ...
2023 Latest Caselaw 8569 Bom

  2023:BHC-NAG:12486-DB

                                                                 1                                 911-WP-5185-2023.odt



                                       IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                 NAGPUR BENCH, NAGPUR
                                                 CIVIL APPLICATION (W) NO. 2508 OF 2023
                                                   IN WRIT PETITION NO. 5185 OF 2023
                                        (Prafulla Purushottam Jaipurkar Vs. The State of Maharashtra & Ors.)
                                              AND CIVIL APPLICATION (W) NO. 2509 OF 2023
                                                  IN WRIT PETITION NO. 5200 OF 2023
                                      (Sanjay Mahadeorao Warankar & Ors. Vs. The State of Maharashtra & Ors.)
                       Office Notes, Office Memoranda of Coram,
                       appearances, Court's orders of directions                   Court's or Judge's order
                       and Registrar's orders.
                               Ms Ragini Swami, Advocate for the applicants/ petitioners.
                               Shri A.A. Madiwale, Assistant Government Pleader for respondent nos. 1 to 3.
                               Shri S.R. Puddatwar, Advocate for respondent no.4 in connected WP No.
                       2424/2023.

                                 CORAM : A. S. CHANDURKAR AND MRS. VRUSHALI V. JOSHI, JJ.

DATE : AUGUST 22, 2023

The order dated 17/8/2023 is corrected as under : "It is submitted by the learned counsel for the petitioners that similar issues arise in Writ Petition No.889/2023 in which this Court has issued notice to respondents.

The aforesaid line shall be replaced by the line "It is submitted by the learned counsel for the petitioners that similar issues have been decided in Writ Petition No.889/2023 by the judgment dated 20/4/2023.""

The correction be carried out accordingly and the corrected order be uploaded.

The Civil Applications are disposed of.

(MRS. VRUSHALI V. JOSHI, J.) (A. S. CHANDURKAR, J.)

SUMIT

Signed by: Mr. Sumit Agrawal Designation: PA To Honourable Judge Date: 22/08/2023 18:58:32