Haji Ali Rewa Premises ... vs Bindu S. Mewar
2023 Latest Caselaw 8530 Bom

                                                                                         7-SJ(L)-31963-2022.doc


                                           IN THE HIGH COURT OF JUDICATURE AT BOMBAY

                                               ORDINARY ORIGINAL CIVIL JURISDICTION

                                           SUMMONS FOR JUDGMENT (L) NO.31963 OF 2022
                                                            IN
                                             COMMERCIAL SUMMARY SUIT NO.4 OF 2022

                               HAJI ALI REWA PREMISES CO-OP. SOCIETY LTD. )...PLAINTIFF

                                        V/s.

                               BINDU S. MEWAR                                        )...RESPONDENT

                               Mr.Rohan Cama a/w. Ms.Ayushi Anandpara i/by Ms.Sapana Rachure,
                               Advocate for the Plaintiff.
                               Mr.Uttam Rane, Advocate for the Respondent.

                                                            CORAM       :      ABHAY AHUJA, J.

DATE : 21st AUGUST 2023

P.C. :

1. At the joint request of the learned Counsel for the parties, list on

28th August 2023.

(ABHAY AHUJA, J.)

avk 1/1 Signed by: Mrs.Arti V. Khatate Designation: PS To Honourable Judge Date: 21/08/2023 18:09:12