Bombay Electric Supply And ... vs Shri.Pradeep Gyanchandra Dubey
2023 Latest Caselaw 8441 Bom

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                                                            4 - FA 147 OF 2019.doc


      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                     CIVIL APPELLATE JURISDICTION
                       FIRST APPEAL NO. 147 OF 2019

Bombay Electric Supply and Transport
Undertaking                                          ..... Appellant

        VERSUS

Pradeep Gyanchandra Dubey                            ..... Respondent

Mr.Bhavesh Wadhwani a/w. Mr.Aavish Shetty i/b. M.V.Kini & Co. for
the Appellant.

Mr. T.J.Mendon a/w. Mr. T.R.Kale for the Respondent.
                                       CORAM: ABHAY AHUJA, J.

DATE : 19th AUGUST, 2023

P.C:-

Arguments are concluded. Judgment reserved.

2. Although learned counsel have put up written submissions, in the

event they are desirous of filing any additional submissions, they may

do so within a period of one week.

[ABHAY AHUJA, J.]