Smt. Laxmidevi Jagmohan Bagarka ... vs Arun Parmeshwar Bagarka And Ors
2023 Latest Caselaw 8398 Bom

                                          1                    p1 wp 10354-14-c.doc


                      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                              CIVIL APPELLATE JURISDICTION

                               WRIT PETITION NO.10354 OF 2014

 Smt. Laxmidevi Jagmohan Bagarka and ors. ... Petitioners
       Vs.
 Arun Parmeshwar Bagarka and ors.           ... Respondents
                                   -------

 Mr.Ankur Jain, Advocate for the Petitioners.
 Ms.Nilima C. Sarvagod i/by Mr.S.U.Pandey, Advocates for the Respondents.
                                       -------

                            CORAM :      ABHAY AHUJA, J.

                            DATE :       18 AUGUST, 2023.
 P.C. :
 Not on board. Mentioned.

1. By order dated 4th August, 2023, this court had reserved judgment and

also granted liberty to the learned counsel to file written submissions with

supporting judgments within a period of one week.

2. The learned counsel request that they need some more time to file

written submissions with supporting judgments.

3. Let the written submissions with supporting judgments be filed within a

period of two weeks.

                                                     (ABHAY AHUJA, J.)



  Priya R. Soparkar                                                                      1 of 1