Smt. Anjali Sudhir Bhagwat vs Nagpur Improvement Trust, ...
2023 Latest Caselaw 8359 Bom

Citation : 2023 Latest Caselaw 8359 Bom
Judgement Date : 17 August, 2023

Bombay High Court

Smt. Anjali Sudhir Bhagwat vs Nagpur Improvement Trust, ... on 17 August, 2023

Bench: Avinash G. Gharote, M. W. Chandwani

                                                    1                                        9-wp-1686-18.odt

                           IN THE HIGH COURT OF JUDICATURE AT BOMBAY,
                                     NAGPUR BENCH, NAGPUR.

                                      WRIT PETITION NO. 1686 OF 2018
                                            Smt. Anjali Sudhir Bhagwat
                                                             Vs.
                                            Nagpur Improvement Trust
              ------------------------------------------------------------------------------------------------
              Office Notes, Office Memoranda of                                Court's or Judge's Order
              Coram, appearances, Court's Orders
              or directions and Registrar's order
              ----------------------------------------------------------------------------------------------------
                            Shri Anand Parchure, Advocate for petitioner.
                            Smt. S. S. Jachak, Advocate for respondent.



                                 CORAM :-        AVINASH G. GHAROTE &
                                                 M. W. CHANDWANI, JJ.

DATED :- 17.08.2023

Mr. Parchure, learned counsel for the petitioner makes a statement that similar matter has been decided by the Court and seeks time to place on record the copy of the judgment/order in the said matter.

2. List the matter on 29.08.2023.

(M. W. CHANDWANI, J.) (AVINASH G. GHAROTE, J.)

RR Jaiswal