Deepali Prashant Nandi vs Bharati Rathod And Anr
2023 Latest Caselaw 8353 Bom

                                          1                        3 fa 2017-11-c.doc


                      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                              CIVIL APPELLATE JURISDICTION

                               FIRST APPEAL NO.2017 OF 2011

 Deepali Prashant Nandi                 ... Appellant
       Vs.
 Bharati Rathod and anr.                ... Respondents
                                          -------

 Ms.Rina Kundu, Advocate for the Appellant.
 Mr.Nitin P. Deshpande with Ms.Kanchan Phatak, Advocates for the
 Respondent No.1.
 Mr.Rajesh Kanojia with Ms.Riddhi Chavan i/by M/s Res Juris, Advocates
 for the Respondent No.2.

                                              -------

                            CORAM :     ABHAY AHUJA, J.

DATE : 17 AUGUST, 2023.

P.C. :

1. Arguments concluded.

2. Judgment reserved.

(ABHAY AHUJA, J.)

Priya R. Soparkar 1 of 1