Hatim Fidaali Rajkotwala And Anr vs The Land Acquisition Officer The ...
2023 Latest Caselaw 8310 Bom

                                                                                Board Sr.No.:-2

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

                WRIT PETITION NO. 2965 OF 2021

 Hatim Fidaali Rajkotwala And Anr.              ....PETITIONER
             V/S
 The Land Acquisition Officer The Collector And
                                             ....RESPONDENT

District Magistrate Mumbai City And Anr.

WITH WRIT PETITION NO. 2966 OF 2021

Hatim Fidaali Rajkotwala And Anr ....PETITIONER V/S The Land Acquisition Officer The Collector And ....RESPONDENT District Magistrate, Mumbai City And Anr

Mohd. Nawaz Haindaday i/b Gazala P. Shaikh for Petitioner in both matters L. T. Satelkar, AGP for State in WP/2965/2021 Manish Upadhyay, AGP for state in WP/2966/2021 Fatema Kachwalla i/b JSA for Respondent no. 2 in both matters

CORAM : HON'BLE SHRI JUSTICE B.P.

COLABAWALLA & HON'BLE SHRI JUSTICE M. M. SATHAYE, JJ DATE : 11th August, 2023

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P.C. :

Arguments are concluded. Judgment/ order is reserved.

( ASSOCIATE )

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