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Tejraj Realtors Llp (Formerly ... vs Mr. Shankar Laxman Kalamkar And ...
2023 Latest Caselaw 8246 Bom

Citation : 2023 Latest Caselaw 8246 Bom
Judgement Date : 10 August, 2023

Bombay High Court
Tejraj Realtors Llp (Formerly ... vs Mr. Shankar Laxman Kalamkar And ... on 10 August, 2023
Bench: Anuja Prabhudessai
                                                                        3 wp 6935-19.doc

             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                     CIVIL APPELLATE JURISDICTION

                          WRIT PETITION NO. 6935 OF 2019

        Tejraj Realtors LLP                                        ..Petitioners

                       v/s.

        Shankar Laxman Kalamkar & Ors.                             ..Respondents

        Mr. Chaitanya Nikte for the Petitioners.
        None for the Respondent.

                                 CORAM : ANUJA PRABHUDESSAI, J.

DATED : 10th AUGUST, 2023.

P.C.

1. Though the matter was reserved for judgment, the parties had

expressed their desire to settle the matter amicably.

2. None present for the Respondent. Stand over to 17.08.2023

for reporting settlement.


                                        (ANUJA PRABHUDESSAI, J.)




SALGAONKAR                                                                            1 of 1


 

 
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