Citation : 2023 Latest Caselaw 8242 Bom
Judgement Date : 10 August, 2023
7-caw689.23.odt
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IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH, NAGPUR.
CIVIL APPLN. (W) NO. 689 OF 2023
IN
WRIT PETITION NO. 8299 OF 2022 (D)
Sharad Sudhakar Ranvir and others
-Vs.-
The State of Maharashtra and others
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Office notes, Office Memoranda of
Coram, appearances, Court's orders Court's or Judge's Orders.
or directions and Registrar's orders.
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Mr.R.N.Ghuge, counsel for the petitioners.
Mr.M.K.Pathan, AGP for respondents-State.
CORAM : AVINASH G. GHAROTE AND
M.W.CHANDWANI, JJ.
DATE : 10TH AUGUST, 2023
The civil application seeks correction of the name of the petitioner No.1, which incorrectly mentions the surname as 'Ganvir' instead of 'Ranvir'. The surname 'Ranvir' is reflected from the affirmation to the petition as well as the communication at page 56. The application is allowed.
2. The correction in the petition be carried out forthwith. The judgment also be corrected and corrected judgment be uploaded.
(M.W.CHANDWANI, J) (AVINASH G.GHAROTE, J)
KHUNTE
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