Administrative Medical Officer ... vs Shri Sudhakar Vishnu Ghogale And ...
2023 Latest Caselaw 7975 Bom

2023:BHC-AS:22563                                                         23-IA-3194-2020.doc


                    Shailaja
                           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                               INTERIM APPLICATION NO.3194 OF 2020
                                                IN
                                    FIRST APPEAL NO.780 OF 2023

                    Administrative Medical officer               ]
                    Employees State Insurance Corporation        ]
                    and another                                  ]       Appellants
                         Vs.
                    Sudhakar Vishnu Ghogale and another          ]       Respondents
                                                    .....
                    Mr. Shailesh S. Pathak, for Appellants.

                    Mr. Saurabh V. Mandlik, for Respondent No.1.
                                                   .....
                                          CORAM : PRITHVIRAJ K. CHAVAN, J.

                                          DATE       : 7th August, 2023.
                    P.C.

                    1.         Heard.

2. There shall be stay to the operation, implementation and

execution of the impugned judgment and order dated 21 st

November, 2019 passed by the Employees' Insurance Court, Sangli

in Application (ESI) No.1 of 2015 subject to deposit of monetary

benefits before the said Court for the period from 26 th November,

2008 to 11th November, 2010 within a period of four weeks.

3. Application stands disposed of.

[PRITHVIRAJ K. CHAVAN, J.]

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