Manohar Doulatram Ghansharamani vs Janardhan P. Chaturvedi And 17 Ors
2023 Latest Caselaw 7758 Bom

                                                                                       3-APP.126.2022


    Jvs.
                            IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                               ORDINARY ORIGINAL CIVIL JURISDICTION

                                       APPEAL NO. 126 OF 2022
                                                 IN
                                        SUIT NO. 220 OF 2013
                                               WITH
                              INTERIM APPLICATION (L) NO. 29055 OF 2022

                       Manohar Daulatram                         }
                       Ghansharamani                             }       Appellant
                               versus
                       Janardhan Prasad Chaturvedi               }
                       & Ors.                                    }       Respondents


                       Ms. Priyanka Kothari with Ms. Megha Gupta and
                       Ms.Vrinda Sharma i/b. Hedgehog & Fox LLP for the
                       appellants.
                       Mr. Vivek Walavalkar i/b. Mr. Ameya Mahajan for
                       respondents 1 to 12.
                       Mr. Vivek Walavalkar with Mr. Ashna Shah i/b. Mr.
                       Amit Shroff for respondent no. 14.


                                        CORAM: DEVENDRA KUMAR UPADHYAYA CJ.
                                               & ARIF S. DOCTOR, J.

DATE: 3nd AUGUST 2023

P.C.:

1. Heard.

2. Judgment is reserved.

JAYANT VISHWANATH SALUNKE Digitally signed by JAYANT VISHWANATH SALUNKE (ARIF S. DOCTOR, J.) (CHIEF JUSTICE) Date: 2023.08.03 18:46:08 +0530