Piramal Enterprises Ltd vs The State Of Maharashtra And ...
2023 Latest Caselaw 7756 Bom

  ppn                                                    901.wp2836-21.doc


        IN THE HIGH COURT OF JUDICATURE AT BOMBAY
            ORDINARY ORIGINAL CIVIL JURISDICTION

                       WRIT PETITION NO.2836 OF 2021

Piramal Enterprises Ltd.                     ..     Petitioner
      v/s.
The State of Maharashtra And Anr.            ..     Respondents

                                  ....
Mr. Rafique Dada, Senior Advocate, a/w. Mr. Rohan Shah, Mr. Mayank
Jain, Mr. Srisabri Rajan and Mr. Marmik Kamdar, i/b. Khaitan & Co., for
the Petitioner.

Mr. V.A. Sonpal, Special Counsel, a/w. Ms. Jyoti Chavan AGP, for State.
                                   ....

                                  CORAM: G.S. KULKARNI &
                                         JITENDRA JAIN, JJ.

DATE : 3rd AUGUST 2023

P.C:-

Heard learned counsel for the parties. Reserved for Judgment.

(JITENDRA JAIN, J.) (G.S. KULKARNI, J.)

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