Citation : 2023 Latest Caselaw 4457 Bom
Judgement Date : 28 April, 2023
1 939.CP.294-2022.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH AT NAGPUR
CONTEMPT PETITION NO. 294 OF 2022
IN
WRIT PETITION NO. 959 OF 2016 (D)
( Anil B. Unde
Vs.
Shri Prakash Mukund, Education Officer (Secondary) Zilla Parishad,
Buldhana & Ors. )
Office Notes, Office Memoranda Court's or Judge's orders
of Coram, Appearances, Court's
orders or directions and
Registrar's orders
Mrs. U.A. Patil, Advocate for the Petitioner.
Mr. N.S. Warulkar, Advocate for the Respondent No.1.
CORAM: AVINASH G. GHAROTE, J.
DATED : 28th APRIL, 2023
Mr. Warulkar, learned counsel for the respondent No.1, has placed on record the approval granted by the respondent No.1, which is in terms of the judgment of this Court dated 19.07.2022, considering which, the petition is disposed of on account of the order being complied with.
JUDGE SD. Bhimte
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