Jaywantrao Bajrang Potey And ... vs Minakshi Jaywantrao Potey And ...
2023 Latest Caselaw 4455 Bom

                                                       1                          9 wp 312.23.odt..odt

                   IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                             NAGPUR BENCH, NAGPUR.

                        CRIMINAL WRIT PETITION NO. 312 OF 2023
                                       Jaywantrao Bajrang Potey and ors.
                                                     .Vs.
                                  Sau. Minakshi Jaywantrao Potey and another
      _______________________________________________________________________
      Office Notes, Office Memoranda of Coram,
      appearances, Court's orders of directions Court's or Judge's orders.
      and Registrar's Orders.
                                   Ms Aastha Rakesh Sharma, Advocate for the petitioners.


                                         CORAM : G.A. SANAP, J.

DATE : 28/04/2023

Heard.

2. Issue notice to the respondents.

3. Incharge of the concerned Police Station shall ensure the service of notice to the respondents.

4. Learned Advocate for the petitioners prays for stay to the impugned judgment and order.

5. In the facts and circumstances, the execution of order to the extent of the award of maintenance to the applicant is stayed subject to the condition that the applicant shall continue to pay the maintenance @ Rs.6,000/- per month each to the non-applicants till next date.

6. Stand over after four weeks.

(G. A. SANAP, J.)

manisha