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Pankaj Rameshchandra Kothari, ... vs Chief Officer, Municipal ...
2023 Latest Caselaw 4454 Bom

Citation : 2023 Latest Caselaw 4454 Bom
Judgement Date : 28 April, 2023

Bombay High Court
Pankaj Rameshchandra Kothari, ... vs Chief Officer, Municipal ... on 28 April, 2023
Bench: Avinash G. Gharote
 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
              BENCH AT NAGPUR
      APPELLATE SIDE CIVIL JURISDICTION

        MISC.CIVIL APPLICATION NO. 293 OF 2021
                          In
                    STAMP NO. OF

 Pankaj Rameshchandra Kothari, Prop. Of M/s ....PETITIONER
 Kothari Construction Company, Akola
             V/S
 Chief Officer, Municipal Council, Murtizapur ....RESPONDENT

(akola)

M.G. SARDA for Petitioner PRAVIN PRAKASHRAO DESHMUKH for Respondent

CORAM : HON'BLE SHRI JUSTICE AVINASH G.

GHAROTE J DATE : 28th April, 2023 P.C. :

Shri Dhiraj Ailani Adv.h/f shri M.G.Sarda Adv. for the applicant. Shri P.P.Deshmukh Adv. for the respondent. CLOSED FOR JUDGMENT.

( FOR REGISTRAR JUDICIAL )

Page 1/1

 
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