Sangharsh Divakar Petkar vs State Of Maharashtra And Anr
2023 Latest Caselaw 4453 Bom

Citation : 2023 Latest Caselaw 4453 Bom
Judgement Date : 28 April, 2023

Bombay High Court

Sangharsh Divakar Petkar vs State Of Maharashtra And Anr on 28 April, 2023

Bench: Amit Borkar

                                                                                Board Sr.No.:-3

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     APPELLATE SIDE CRIMINAL JURISDICTION

             CR. WRIT PETITION NO. 2021 OF 2022

 Sangharsh Divakar Petkar                               ....PETITIONER
            V/S
 State Of Maharashtra And Anr                         ....RESPONDENT

Mr. Bal R. Patil a/w Saurabh Desai, Mr. Archit Manurkar & Mr. Saurabh Desai for Petitioner Mr. A.R. Patil, APP for Respondent/State

CORAM : HON'BLE SHRI JUSTICE AMIT BORKAR J DATE : 28th April, 2023 P.C. :